Securities And Exchange Board Of India - Subsection
Section 2(2) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015
(2)Words and expressions used and not defined in these regulations but defined in the Securities and Exchange Board of India Act, 1992 (15 of 1992), the Securities Contracts (Regulation) Act, 1956 (42 of 1956), the Depositories Act, 1996 (22 of 1996) or the Companies Act, 2013 (18 of 2013) and rules and regulations made thereunder shall have the meanings respectively assigned to them in those legislation.Chapter - II Restrictions On Communication and Trading By Insiders
