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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(ix) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(ix)[ Three persons, one each from the field of Agriculture, Industry or Commerce, Education Area and Social Work shall be nominated by the Kuladhipati on the recommendation of the State Government.] [Inserted by Act No. 9 of 2002.]