Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 2] [Entire Act] Union of India - Subsection Section 2(49) in The Electricity Act, 2003 (49)“person” shall include any company or body corporate or association or body of individuals, whether incorporated or not, or artificial juridical person;
