42. Procedure for grant of advances and measurement.
- Loans sanctioned to a Grama Panchayat by the State Government as also grants on schemes specifically intended for distribution to Grama Panchayat shall be disbursed fully to the Grama Panchayats concerned at a time by the drawing officers or the Panchayat Samitis, as the case may be. Such amounts shall be forthwith credited to the Grama Fund.
