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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Haryana - Subsection

Section 66(3)(a) in Haryana Panchayati Raj Election Rules, 1994

(a)the number of the ward and name of village in case of election of Panch of Gram Panchayat, the name of village in case of election of Sarpanch or the number of ward of Panchayat Samiti or Zila Parishad, as the case may be, in case of elections of members of Panchayat Samiti or Zila Parishad ;