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[Cites 3, Cited by 0]

Madras High Court

Viacom 18 Media Private Limited vs Bharat Sanchar Nigam Limited on 24 July, 2023

Author: P.T. Asha

Bench: P.T. Asha

                                                                           C.S (Comm Div). No. 231 of 2022



                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                             Dated :      24.07.2023

                                                   CORAM

                                  THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                       C.S (Comm Div). No. 231 of 2022
                                                     &
                                         O.A.Nos. 746 & 747 of 2022

                     1.Viacom 18 Media Private Limited
                     Zion Bizworld, Subhash Road — ‘A’,
                     Vile Parle(East),Mumbai — 400 057,
                     Maharashtra, India
                     And also branch office at
                     Suit 410,411 Apeejay Business Centre,
                     Apeejay House, 39/12 Haddows Road
                     Chennai 600 006
                     Represented by its power agent
                     Ms. Krishma Shah

                     2.Endemol Shine IP BV
                     MediArena 2, 1114 BC,
                     Amsterday – Duivendrecht,
                     The Netherlands
                     Also at:
                     Hallmark Business Plaza, 12th Floor,
                     Sant Dnyaneshwar Nagar, Bandra East,
                     Mumbai, Maharashtra 400051
                     represented by its Special Power of Attorney Holder,
                     Mr. Rishi Negi                                       ... plaintiffs

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                                                                           C.S (Comm Div). No. 231 of 2022




                                                     Vs.


                     1. Bharat Sanchar Nigam Limited,
                     Bharat Sanchar Bhavan,
                     Harish Chandra Mathur Lane,
                     Janpath, New Delhi-110 001.

                     2. Mahanagar Telephone Nigam Ltd
                     5th Floor, Mahanagar Door Sanchar Sadan,
                     9, CGO Complex, Lodhi Road, New Delhi 110003

                     3.Bharti Airtel Limited
                     Bharti Crescent, 1, Nelson Mandela Road,
                     Vasant Kunj, Phase II,
                     New Delhi — 110 070

                     4.Aircel Cellular Limited,
                     5th Floor, Spencer Plaza,
                     769 Anna Salai,
                     Chennai – 600002.

                     5.Tata Communication Limited
                     10th Floor, Tower I, Jeevan Bharathi, 124 Connaught
                     Circus,
                     New Delhi 110001.

                     6.Vodafone India Limited,
                     Suman Tower, Plot No.18,
                     Sector-11, Gandhinagar
                     Gujarat 382011


                     2/13



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                                                                      C.S (Comm Div). No. 231 of 2022



                     7.Idea Cellular Limited,
                     Suman Tower, Plot No. 18,
                     Sector 11, Gandhinagar,
                     Gujarat — 382 011.

                     8.Siliguri Internet & Cable TV Pvt., Ltd.,
                     7, Dinabandhu Mitra Sarani
                     Subhash Pally, Siliguri – 734 001.

                     9.Tata Teleservices Ltd,
                     2 A, Old Ishwar Nagar,
                     Main Mathura Road,
                     New Delhi 110065.

                     10. Syscon Infoway Pvt. Ltd.,
                     A4 Borivali Neelkamal Co-op. Soc,
                     Borivali East,
                     Mumbai – 400 066.

                     11.Tikona Digital Networks Private Limited,
                     Office 3A, 3rd Floor,
                     LBS Marg, Bhandup(West),
                     Mumbai - 400 078.

                     12. You Broadband & Cable India Ltd,
                     Plot No.54, Marol Industrial Cooperative Area,
                     Off Andheri Kurla Road,
                     Andheri (East), Mumbai – 400059.

                     13.Sify Technologies Limited,
                     2nd Floor, ‘TIDEL PARK’,
                     No. 4, Canal Bank Road,
                     Chennai — 600 113.

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                                                               C.S (Comm Div). No. 231 of 2022




                     14.Siti Broadband Services Pvt. Ltd
                     B - 10, Lawrence Road, Industrial Area,
                     New Delhi North West
                     DL 110035 IN

                     15.Asianet Satellite Communications,
                     2A, Il floor, Leela Infopark,
                     Technopark Limited, Kazhakkoottam,
                     Thiruvananthapuram, Kerala - 695581

                     16.Data Infosys Limited,
                     Station Road, Durgapura,
                     Jaipur 302018.

                     17.Readylink internet Services Limited,
                     Galaxy, Plot no 7, Sakhthi Colony,
                     RK Puram, Ganpathy,
                     Coimbatore - 641006.

                     18.Opto Network Private Limited
                     B-86, Sector-14
                     Noida-201301
                     Uttar Pradesh, India

                     19.Nettlinx Limited,
                     5-9-22, 3rd floor,
                     My Home Sarovar Plaza,
                     Secretariat Road, Saifabad,
                     Hyderabad-500004

                     20.City Online Services Limited,
                     701, 7th Floor,

                     4/13



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                                                                           C.S (Comm Div). No. 231 of 2022



                     Aditya Trade Center, Ameerpet,
                     Hyderabad-500 038.


                     21.Pioneer eLabs Limited,
                     Pioneer Towers,
                     17th Floor, Plot No.16, Survey No.64,
                     Software Unit Layout,
                     APIIk, i-Tech City, Madhapur,
                     Hyderabad: 500080.

                     22.AT&T Global Network Service India Pvt. Ltd.,
                     13th floor, 1305-06, Mohan Dev House,
                     13, Tolstoy Marg, New Delhi-110 001.

                     23.Nextgen Communications Limited
                     Thachil Complex,
                     No 10, 3rd floor, Raja Annamalai Road,
                     Saibaba Mission Post,
                     Coimbatore — 641011, Tamilnadu, India.

                     24.Virgo Global Media Limited,
                     Plot No.5, Mithil Nagar, Road No.10, Banjara Hills,
                     Hyderabad 500 034.

                     25.Southern Online Bio Technologies Limited,
                     Flat no. A3, 3rd floor, office block,
                     Samrat Complex, Saifabad,
                     Hyderabad-500004

                     26.MyNet Services India Private Limited,
                     #12, I floor, IV cross,
                     Gandhipuram, Pallipalayam

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                                                                      C.S (Comm Div). No. 231 of 2022



                     Erode-638006.

                     27.Digital Network Associates Pvt., Ltd.,
                     1st Floor, Shop no14, Rooprajat Nagar
                     Opp-Cidco Colony Boisar – Tarapur Road
                     Boisar – West, Palghar – 401 501.

                     28.LimrasEronet Broadband Services Private Limited
                     Doshi Towers, First Floor
                     #156, Poonamalle High Road,
                     Kilpauk, Chennai-600 010

                     29.RS Broadband Service India Private Limited,
                     Doshi Towers, First Floor,
                     Old # 156, New # 205,
                     Poonamalle High Road,
                     Kilpauk, Chennai 600010.

                     30.Spectra ISP Networks Pvt. Ltd.
                     Plot No. 21-22, 3rd Floor
                     Udyog Vihar, Phase IV,
                     Gurgaon - 122 015.

                     31.Pulse Telesystems Private Limited,
                     51/52, Real Towers,
                     3rd Floor Royapettah High Road,
                     Mylapore, Chennai - 600004.

                     32. EsselShyam Communications Ltd.,
                     1121, Hemkunt Chambers, 11th Floor,
                     89 Nehru Place New Delhi-110019 India

                     33.Five Network Solution (I) Ltd.

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                                                                       C.S (Comm Div). No. 231 of 2022



                     22/2, Plot No 275-B,
                     Gurunanak School Compond,
                     Sion (West), Mumbai 400022, India.

                     34.Action Lane
                     No 16, No 1A Kalpana Apartments
                     1st Street, Above Padmanaba Nagar Electricity Board
                     Adyar, Chennai - 600020

                     35.Jak Communications Pvt Ltd
                     No 4 J Block, Near 6th Avenue
                     Anna Nagar East,
                     Chennai – 600102,

                     36.C32 Cable Net Pvt. Ltd.
                     old No. 284, New No. 204,
                     Shanmugam Salai, Royapettah,
                     Chennai — 600 014.

                     37. Thamizhaga Cable TV Communication Pvt Ltd
                     No 9 A/5, Club Road, Near Mittai Shop,
                     Chetpet, Chennai — 600031

                     38.Thiru Nagar Satellite Vision Pvt., Ltd.,
                     No 149/80 Vijaya Theatre Complex,
                     Behind Kasi Theatre
                     Pillaiyar Koil Street,
                     Jaferkhanpet,
                     Chennai – 600083

                     39. Ashok Kumar.

                     40. Ashok Kumar.

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                                                                              C.S (Comm Div). No. 231 of 2022




                     41. Ashok Kumar.

                     42. Ashok Kumar.

                     43. Ashok Kumar.

                     44. Ashok Kumar.

                     45. Ashok Kumar.                                   ... defendants


                     Prayer: Plaint filed under Order VII Rule 1 of CPC read with Order

                     IV Rule 1 of the Original Side Rules and Section 51, 52, 55 and 62

                     (1) of the Copyright Act and the Copyright (Amendment) Act and

                     Section 7 of the Commercial Courts Act, for

                                  a. A permanent injunction restraining the Defendants 1 to 33

                     from infringing the Programs and/or the said Works by being

                     directed to block all websites/web pages and future websites

                     (including their prefix and suffix) and those rogue websites

                     mentioned in Schedule-A including alpha numeric/ mirror websites

                     hosting contents that relate to Plaintiffs licensed rights/copyright

                     protected Programs and/ or the Works in any manner, thereby

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                                                                               C.S (Comm Div). No. 231 of 2022



                     restraining the unauthorised broadcasting, telecasting, transmitting /

                     communicating to public / making available any episode, footage,

                     clip, audio-video, audio only copying, uploading, downloading,

                     exhibiting or playing and/or in any manner communicating in and /or

                     through their services immediate of receipt of details of such

                     infringing websites/webpages in writing;



                                  b. A permanent injunction restraining the Defendaftts 34 to 38

                     from infringing the Programs and/or the said Works by themselves,

                     their partners/ proprietor/ directors, heirs, representatives, successors

                     in business, assigns, distributors, agents, servants or anyone claiming

                     through them or under them from infringing the Plaintiff's licensed

                     rights/ copyrights in the Programs and/or the said Works by copying,

                     recording, reproducing or allowing camcording or allowing others for

                     transmitting, communicating or making available any episodes,

                     footage, clip, audiovideo, audio only, coping, uploading, making

                     available or distributing or duplicating or displaying or showing or

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                                                                               C.S (Comm Div). No. 231 of 2022



                     uploading or downloading or exhibiting or playing and/or in any

                     manner whatsoever from communicating the Programs and/or said

                     Works without a proper license from the Plaintiff or in any other

                     manner which would violate/infringe the Plaintiffs licensed rights/

                     copyrighted Programs ‘and/ or the said Works through different

                     mediums including but not limited to CD, DVD, Blu-ray disc, VCD,

                     cable TV, Direct to home services, internet services, multimedia

                     messaging services, pen drives, hard drives, tapes, DAS, satellite,

                     Conditional Access Systems or in any                other medium/manner

                     whatsoever;



                                  c. A permanent injunction restraining the Defendant nos. 39 to

                     45, restraining them from infringing the Programs and/or the said

                     Works by themselves, thei partners/ proprietor/ directors, heirs,

                     TSPFESENtatives successors in business, assigns, distributors,

                     Agents servants or anyone claiming through them or Under them

                     from infringing the Plaintiff's licengey rights/copyrighted Programs

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                                                                                   C.S (Comm Div). No. 231 of 2022



                     and/or the said Works, jp any manner whatsoever, without a proper

                     license from the Plaintiffs;



                                  d. for costs of the suit; and



                                  e. pass such further or other orders as this Hon’ble Court may

                     deem fit and proper in the circumstances of the case and thereby

                     render justice.


                                        For Plaintiff      :      Mr. S.Deepak

                                        For Defendants :          No Appearance.

                                                               ORDER

The learned counsel for the plaintiffs has made an endorsement stating that he is withdrawing the suit. Recording the same, the suit is dismissed as withdrawn. Consequently, the connected applications are closed. No costs.

24.07.2023 11/13 https://www.mhc.tn.gov.in/judis C.S (Comm Div). No. 231 of 2022 Internet : Yes/No Index :Yes/No Speaking / Non-Speaking kan P.T. ASHA. J, kan C.S (Comm Div). No. 231 of 2022 12/13 https://www.mhc.tn.gov.in/judis C.S (Comm Div). No. 231 of 2022 24.07.2023 13/13 https://www.mhc.tn.gov.in/judis