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Hossain Mohammad Kaizer vs National Consumers Cooperative Stores ... on 2 January, 2024

Bench: J.K. Maheshwari, Sudhanshu Dhulia

     ITEM NO.59                            COURT NO.9                 SECTION XVI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 25380/2023
     (Arising out of impugned final judgment and order dated 23-09-2022
     in MAT No. 1387/2022 passed by the High Court at Calcutta)

     HOSSAIN MOHAMMAD KAIZER                                           Petitioner(s)
                                     VERSUS
     NATIONAL CONSUMERS COOPERATIVE STORES LTD & ORS. Respondent(s)
     (IA No.227821/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.228117/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 02-01-2024 This petition was called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)               Mr. Zoheb Hossain, AOR

     For Respondent(s)               Ms. Meenakshi Arora, Sr. Adv.
                                     Ms. Malvika Trivedi, Sr. Adv.
                                     Mr. Swarnendu Chatterjee, AOR
                                     Mr. Arkadipta Sengupta, Adv.
                                     Ms. Deepakshi Garg, Adv.
                                     Mr. Chandratanay Chaubey, Adv.
                                     Mr. Yashwardhan Singh, Adv.
                                     Ms. Nanakey Kalra, Adv.
                                     Ms. Ayushi Mukherjee, Adv.

                                     Mr. Jaideep Gupta, Sr. Adv.
                                     Ms. Anju Thomas, Adv.
                                     Mr. Shreyas Awasthi, Adv.
                                     Ms. Lihzu Shiney Konyak, Adv.
                                     Ms. Astha Sharma, AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

As prayed for, rejoinder affidavit may be filed by 03 rd January, 2024.

Re­list the matter on 04th January, 2024.

(NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER 16:46:43 IST Reason: