Madhya Pradesh High Court
Annu @ Anil vs The State Of Madhya Pradesh on 13 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh CRA No. 2353 of 2012 (ANNU @ ANIL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 13-01-2022 Heard through Video Conferencing.
List the case alongwith CRA No.1152/2018.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.01.14 17:32:52 IST