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Union of India - Section

Section 140 in The Finance Act, 2018

140. Amendment of section 3 of Act 20 of 1953.

- In the Salaries and Allowances of Officers of Parliament Act, 1953, in section 3, in sub-section (1), for the words "one lakh twenty-five thousand rupees", the words "four lakh rupees" shall be substituted and shall be deemed to have been substituted with effect from 1st January, 2016.