Supreme Court - Daily Orders
Shaji J. Kodankandath vs Union Of India on 11 January, 2021
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.9 Court 3 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1273/2020
SHAJI J. KODANKANDATH & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 11-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Gaurav Agrawal, Adv.
Mr. Nishe Rajen Shonker, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Writ Petition is dismissed with liberty to approach the High Court.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.01.11 16:55:28 IST Reason: