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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(4)(c) in The Bombay State Reserve Police Force Act, 1951

(c)post any group, company or platoon at such places as the State Government or the officer empowered by it in this behalf may deem fit.