Patna High Court - Orders
M/S Darcl Logistics Ltd. vs The State Of Bihar Through The ... on 4 November, 2025
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.538 of 2024
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M/s DARCL Logistics Ltd.
... ... Appellant/s
Versus
The State of Bihar through the Commissioner of Commercial Taxes,
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Chanmay Harsh, Advocate
For the Respondent/s : Mr. Vivek Prasad, GP-7
Mrs. Manisha Singh, AC to GP-7
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CORAM: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI
and
HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE BIBEK CHAUDHURI)
3 04-11-2025Learned counsel for the appellant and learned counsel for the respondent are present.
2. In view of the personal grounds stated by the learned Advocate for the appellant, re-notify this appeal on 11.11.2025.
(Bibek Chaudhuri, J.) (Dr. Anshuman, J.) Aman Kumar/-
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