Jammu & Kashmir High Court
Ircon International Limited vs Union Territory Of J&K And Others on 24 December, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
475
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CM No. 9419/2019
In AA No.18/2019
IRCON International Limited ...Petitioner(s)
Through:- Mr. Paras Gupta, Advocate
V/s
Union Territory of J&K and others ...Respondent(s)
Through:-
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
List this application along with AA No.18/2019.
(Sanjeev Kumar) Judge JAMMU.
24.12.2019 Vinod.
VINOD KUMAR 2019.12.26 12:34 I attest to the accuracy and integrity of this document