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State of Punjab - Section

Section 28 in The Punjab Factory Rules, 1952

28. Hygrometer not to be affixed to wall, etc., unless protected by wood.

(1)No hygrometer shall be affixed to a wall, pillar, or other surface unless protected therefrom by wood or other non-conducting material at least half an inch in thickness and distant at least 2.5 cm. from the bulb of each thermometer.
(2)No hygrometer shall be fixed at a height of more than 1.65 m. from the floor to the top of thermometer stem or in the direct draughts from a fan, window or ventilating opening.