Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(h) in The Bombay State Reserve Police Force Act, 1951 (h)"reserve police officer" means any member of the State Reserve Police Force established under this Act;
