Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in Jodhpur Development Authority Appellate Tribunal Rules, 2017 18. Procedure regarding matters not covered by rules. - The Tribunal shall follow such procedure as it may think fit on the matters not provided by and not inconsistent with the Act.
