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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

(4)the words "District Superintendent" include every Assistant Superintendent or other person appointed by general or special order of the Government or of any authority or perform all or any of the duties of a District Superintendent of Police under this Act in any district or area.