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State of Tamilnadu - Section

Section 55 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

55. Publication of names of elected candidates.

- In case of election to the offices of the members of the Territorial Constituencies and Presidents of Water Users Associations as soon as the result of election has been declared, the Returning Officer shall arrange to display on the Notice Board at his office and in the office of the Water Users Association concerned a notification signed by him, indicating the names of the candidates duly elected in Form-25 for information to the public. The Returning Officer shall arrange to publish the names of elected candidates in the concerned District Gazette.