Section 3(5) in The Eastern Frontier Rifles (West Bengal Battalion) Act, 1920

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Bengal Presidency - Subsection

Section 3(5) in The Eastern Frontier Rifles (West Bengal Battalion) Act, 1920

(5)"superior officer" means, in relation to any rifleman,-

(a)any officer of a higher class than, or of a higher grade in the same class as himself, and

(b)any Assistant Commandant, Commandant or District Magistrate;