Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 21 in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

21. Grants and Loans by Government.

- The Government may, after due appropriation made by the State Legislature in this behalf, make to the Commission grants and loans of such sum of money as that Government may consider necessary.