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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(2)(b) in The East Punjab Children Act, 1949

(b)may be varied by subsequent direction, or withdrawn by the [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government.