Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)The adjudicating authority may, on the application of the complainant or the accuser may issue a summon to any witness directing to attend or to produce document or other thing.