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State of Jharkhand - Section

Section 626 in Bihar Education Code, 1961

626.

-627. Common rooms.- Where practicable in existing hostels and when new hostels are built, separate rooms other than the common room should be set apart for prayer for Hindus and Muhammadans. Every care should be taken to avoid accidental contamination of these rooms.(Government Resolution no 3268-E., dated the 5th December, 1923; and D. P. I.'s Circular no. 17, dated the 24th June, 1924.)