Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)Cargo shall not be stacked to such a height and in such a manner as would render the pile unstable.