Gujarat High Court
Jagadish D Vora & vs Official Liquidator Of M/S Gujarat ... on 17 September, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
O/COMA/230/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY APPLICATION NO. 230 of 2014
In COMPANY APPLICATION NO. 196 of 2013
In COMPANY APPLICATION NO. 530 of 2011
In OFFICIAL LIQUDATOR REPORT NO. 66 of 2010
In OFFICIAL LIQUDATOR REPORT NO. 227 of 2008
In COMPANY PETITION NO. 146 of 2006
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JAGADISH D VORA & 1....Applicant(s)
Versus
OFFICIAL LIQUIDATOR OF M/S GUJARAT SMALL SCALE INDUSTRIES &
3....Respondent(s)
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Appearance:
MR RC SEJPAL, ADVOCATE for the Applicant(s) No. 1 - 2
MS PATHAL, LD. AGP for the Respondent(s) No. 2 - 4
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 17/09/2014
ORAL ORDER
Learned Assistant Government Pleader Ms.Pathak appears for respondent State Government Authorities being respondent Nos.2 to 4 and prays for time.
The matter is adjourned to 01st October, 2014.
By the next date, respondent Authorities shall appropriately respond to the prayers made in this Application.
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