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Gujarat High Court

Jagadish D Vora & vs Official Liquidator Of M/S Gujarat ... on 17 September, 2014

Author: N.V.Anjaria

Bench: N.V.Anjaria

         O/COMA/230/2014                                      ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                COMPANY APPLICATION NO. 230 of 2014
              In COMPANY APPLICATION NO. 196 of 2013
               In COMPANY APPLICATION NO. 530 of 2011
           In OFFICIAL LIQUDATOR REPORT NO. 66 of 2010
          In OFFICIAL LIQUDATOR REPORT NO. 227 of 2008
                 In COMPANY PETITION NO. 146 of 2006

================================================================
                JAGADISH D VORA & 1....Applicant(s)
                              Versus
 OFFICIAL LIQUIDATOR OF M/S GUJARAT SMALL SCALE INDUSTRIES &
                        3....Respondent(s)
================================================================
Appearance:
MR RC SEJPAL, ADVOCATE for the Applicant(s) No. 1 - 2
MS PATHAL, LD. AGP for the Respondent(s) No. 2 - 4
================================================================

         CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                           Date : 17/09/2014

                              ORAL ORDER

Learned Assistant Government Pleader Ms.Pathak appears for respondent State Government Authorities being respondent Nos.2 to 4 and prays for time.

The matter is adjourned to 01st October, 2014.

By the next date, respondent Authorities shall appropriately respond to the prayers made in this Application.

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O/COMA/230/2014 ORDER (N.V.ANJARIA, J.) Anup Page 2 of 2