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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(2)(b) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(b)the persons to whom notices in respect of any inquiry under this Chapter are to be sent, the procedure to be followed in such inquiry and the manner in which a report of such inquiry shall be prepared;