Section 23(2)(c) in Tamil Nadu Music and Fine Arts University Act, 2013
(c)to make regulations -(i)regarding the admission of students to the University and the number of students to be admitted;(ii)regarding the courses of study leading to degrees, diplomas and other academic distinctions;(iii)regarding the conduct of examinations and maintenance and promotion of standards of education;(iv)prescribing equivalence of examinations, degrees, titles, diplomas and certificates of other Universities, Colleges, Institutions and Boards;(v)for the assessment, evaluation and grading of students performance;