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State of Andhra Pradesh - Section

Section 20 in A.P. Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

20. [All the candidates admitted into Management Quota Seats in unaided private medical college, on completion of their postgraduate course shall work for one year as 'Senior Resident' in the institution where they pursued postgraduate course.] [Substituted by Notification No. G.O.Ms. 75, dated 10.5.2017 (w.e.f. 8.5.2017).]

[The Management shall pay a stipend of Rs. 30,000/- per student per month for Medical students and Rs. 25,000/- per student per month for Dental students.] [Added by Notification No. G.O.Ms. 75, dated 10.5.2017 (w.e.f. 8.5.2017).]