Supreme Court - Daily Orders
Roop Chand & Anr. Etc. vs State Of Haryana . on 24 January, 2014
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ITEM NO.1 COURT NO.2 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 25-39/2013 in CIVIL APPEAL NO. 6837-6851 OF 2009
ROOP CHAND & ANR. ETC. Appellant (s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
( for modification/clarification of court’s order dated 18.9.2013 and
office report )
Date: 24/01/2014 These IAs were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Mr. Somvir Singh Deswal, Adv. for
Mr. Shree Pal Singh,Adv.
For Respondent(s) Mr. Manjit Singh, Adv. for
Mr. Kamal Mohan Gupta,Adv.
UPON hearing counsel the Court made the following
O R D E R
A letter has been circulated by the advocate-on-record for the respondents/applicants praying for time on the ground of illness of the arguing counsel.
List I.A. Nos. 25-39 after four weeks.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |