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State of Goa - Section

Section 16 in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985

16. Registration Number and date of Airlines/Carriers (with certified copy attached).

Your faithfully( )Signatures of the Director(s)Partner(s) etc.Place:-Dated:-Form IV(See rule 3)Certificate of Registration of "Dealer"This is to certify that ... son of ... resident of ... dealer in ... has / have been registered under the Goa, Daman and Diu Registration of Tourist Trade Act, 1982 to carry on the business as a dealer in the following notified articles in ... area/areas. The certificate is valid upto ...Names of the notified articles.