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[Cites 0, Cited by 0] [Section 62(23)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(23)(c) in Bihar Factories Rules, 1950

(c)Fire-fighting drills shall be held at least once in every 3 months, and records in respect of such periodical drills shall be maintained in a bound register and shall be produced for inspection on demand.