Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 8 April, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.22 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 16021/2016
[Arising out of impugned final judgment and order dated 31-03-2016
in WP No. 9581/2011 passed by the High Court of Karnataka at
Bengaluru]
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 89160/2021 - INTERVENTION APPLICATION, IA No. 50733/2019 -
INTERVENTION APPLICATION AND IA No. 107869/2021 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 08-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s): Ms. Charu Ambwani, AOR
Mr. Karan Lahiri, Adv.
Mr. Devashish Chauhan, Adv.
Ms. Madhura Mn, Adv.
Mr. Naveen Hegde, Adv.
Mr. Suchit, Adv.
For Respondent(s): Mr. Veer Vikrant Singh, Adv.
Mr. Raman Yadav, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Naveen Kumar, AOR
Mr. Nitesh Bhandari, Adv.
Ms. Stuti Bisht, Adv.
Mr. Prabhat Kumar Rai, Adv.
Mr. Maitreya, Adv.
Mr. Aditya Goyal, Adv.
Mr. Ujjawal Kumar Rai, Adv.
Ms. Esha Kumar, Adv.
Ms. Nidhi Singh, Adv.
Signature Not Verified
Mr. Utkarsh Chandra, Adv.
Digitally signed by
ASHISH KONDLE
Date: 2025.04.09
18:40:15 IST
Reason: Mr. V. N. Raghupathy, AOR
Mr. Raghavendra M. Kulkarni, Adv.
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Ms. Mythili S, Adv.
Mr. M. Bangaraswamy, Adv.
Mr. Venkata Raghu Mannepalli, Adv.
Mr. Shiv Kumar, Adv.
Ms. Vaishnavi, Adv.
Mr. Prakash Jadhav, Adv.
Mr. Md. Apzal Ansari, Adv.
Mr. Nagarkatti Kartik Uday, AOR
Mr. Sanidhya Kumar, Adv.
Mr. Sekhar G. Devasa, Sr. Adv.
Mr. Ashutosh Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Amit Kumar, Adv.
Mr. Manish Dhingra, Adv.
Mr. Rahul Sethi, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Mr. Ashutosh Dubey, AOR
UPON hearing the counsel the Court made the following
O R D E R
The request of passover cannot be granted today. List on 26th August, 2025.
The interim relief granted earlier by this Court shall continue to operate till further orders.
(ASHISH KONDLE) (AVGV RAMU)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
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