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[Cites 0, Cited by 0] [Section 61A] [Entire Act]

Greater Bengaluru City Corporation -

Section 61A(f) in Bangalore Water Supply and Sewerage Act, 1964

(f)the size, material, quality and description of pipes, cisterns, and fittings which are found on an examination under the provisions of the Act to be so defective that they cannot be effectively repaired;