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[Cites 0, Cited by 79] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(2)When any order of detention is made by a State Government or by an officer empowered by a State Government, the State Government shall, within ten days, forward to the Central Government a report in respect of the order.