Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 26 in The Rajasthan Municipalities Accounts Rules, 1963 26. Rents. - The rent register shall also be in form 9 separately for the Nazul and Municipal properties and the demands collected according to rules 21 to 24.Chapter-III Other Revenue
