Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 143B in The U.P. Co-operative Societies Rules, 1968

143B.

For the purpose of Research and Development Fund, the provisions of rules 139, 140, 141, 142, 145 and 146, shall mutatis mutandis apply as if they were meant exclusively for the Research and Development Fund itself.]