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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(4) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(4)No educational institution affiliated to or recognized by the University shall be associated in any way with, or seek admission to any privileges of, any other University established by law, except, with the permission of the University and the State Government.