Allahabad High Court
A.P. 4 Raj Kishore Tripathi And Others vs State Of U.P. And Others on 21 June, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
Court No. - 38 Case :- WRIT - A No. - 36024 of 2010 Petitioner :- AP. 4 Raj Kishore Tripathi And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- S.C. Kushwaha,Pankaj Kushwaha Respondent Counsel :- C.S.C. Hon'ble Pankaj Mithal,J.
Connect this writ petition with Civil Misc. Writ Petition No. 25016 of 2010 and list on 12th July, 2010. Order Date :- 21.6.2010 SR