Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(2)(ii) in Kerala Recognition of Trade Unions Rules, 2011 (ii)if the voter signs his name or writes any word or makes any mark by which the identity of the voter becomes recognizable;