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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3)(iii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(iii)the number of seats, if any, reserved for the persons belonging to the Scheduled Castes or Scheduled Tribes or [***] [Omitted by G.O. Ms. No. 163, Rural Development, dated the 7th August 1997.] for woman in each Ward;