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[Cites 0, Cited by 0] [Section 19B(1)] [Section 19B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19B(1)(a) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(a)sixty five percent of the amount standing to the credit of the market committee fund immediately before the commencement of the Uttar Pradesh Krishi Utpadan Mandi Laws (Amendment) Act, 1978 ;