Delhi High Court - Orders
C-Net Infotech Pvt. Ltd vs Edcil (India) Ltd on 8 September, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 63/2025
C-NET INFOTECH PVT. LTD.
.....Decree Holder
Through: Mr. Aditya Bharat Manubarwala,
Adv.
versus
EDCIL (INDIA) LTD.
.....Judgement Debtor
Through: Mr. Saurabh Mishra and Ms. Aashnaa
Bhatia, Advocates
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 08.09.2025
List on 16.01.2026.
JASMEET SINGH, J
SEPTEMBER 8, 2025 / (MS)
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