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Madhya Pradesh High Court

Santosh Singh Thakur vs The State Of Madhya Pradesh on 29 September, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12090 of 2023 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-09-2023 Shri Hitendra Golhani - Advocate for the petitioner.

Shri Pradeep Singh - GA for the State.

The counsel for the State prays for and is granted 4 weeks' time to file reply.

List after four weeks.

(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 9/30/2023 2:47:03 PM