Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Haryana - Section Section 1 in The Punjab Pre-emption Act, 1913 1. Short title and local extent. (1)This Act may be called the Punjab Pre-emption Act, 1913.(2)It extends to [Haryana] [Substituted for the word 'Punjab' by Haryana Adaptation of Laws Order, 1968.].
