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Punjab-Haryana High Court

Indian National Cooperative (N.A.) ... vs Pawan Kumar Sharma on 15 March, 2019

 217 CRM-A-1098-MA-2013(O&M)
INDIAN NATIONAL COOPERATIVE (N.A.) THRIFT & CREDIT
SOCIETY LTD VS PAWAN KUMAR SHARMA


Present      Ms. Mehak Sawhney, Advocate for the applicant
             Mr.Jagjit Gill, Advoate for respondent.

             ***

Leave to appeal granted. Appeal admitted.




15.03.2019                               (MAHABIR SINGH SINDHU)
mamta                                            JUDGE




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