Punjab-Haryana High Court
Indian National Cooperative (N.A.) ... vs Pawan Kumar Sharma on 15 March, 2019
217 CRM-A-1098-MA-2013(O&M)
INDIAN NATIONAL COOPERATIVE (N.A.) THRIFT & CREDIT
SOCIETY LTD VS PAWAN KUMAR SHARMA
Present Ms. Mehak Sawhney, Advocate for the applicant
Mr.Jagjit Gill, Advoate for respondent.
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Leave to appeal granted. Appeal admitted.
15.03.2019 (MAHABIR SINGH SINDHU)
mamta JUDGE
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