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Jammu & Kashmir High Court

Rita Devi vs Ut Of J&K And Ors on 18 August, 2022

                                                                          55


                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

                                                    WP(C) No. 2837/2021


Rita Devi                                                        ....Petitioner(s)

                     Through :- None.
             V/s
UT of J&K and ors                                              ....Respondent(s)
                     Through :-    None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                        ORDER

18.08.2022 Due to suspension of work by the High Court Bar Association, Jammu, Lawyers have abstained from appearing in the Court, as such, the matter could not be considered today. Adjourned.

List on 11.10.2022.

(RAJESH SEKHRI) JUDGE Jammu:

18.08.2022 Abinash