Jammu & Kashmir High Court
Rita Devi vs Ut Of J&K And Ors on 18 August, 2022
55
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 2837/2021
Rita Devi ....Petitioner(s)
Through :- None.
V/s
UT of J&K and ors ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
18.08.2022 Due to suspension of work by the High Court Bar Association, Jammu, Lawyers have abstained from appearing in the Court, as such, the matter could not be considered today. Adjourned.
List on 11.10.2022.
(RAJESH SEKHRI) JUDGE Jammu:
18.08.2022 Abinash