Section 15(3) in Sardar Patel University Act, 1955
(3)where sub-clause (4) does not apply the persons whose names are enrolled on the register under sub-section (1) and (2) shall elect [two] [This word was substituted for the word 'five' by Gujarat 8 of 1966, 11(2)(B) (iv) (d).] representatives to the Senate;
