Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 70 in The Rajasthan Sales Tax Rules, 1995 70. Notice for rectification of a mistake. - The notice required to be given for rectification of a mistake under section 37. shall be in form ST 12.
