Zamir Ahmed Khan S/O Jamaulla Khan vs State Of Karnataka on 26 June, 2009

[Cites 9, Cited by 16]

Karnataka High Court

Zamir Ahmed Khan S/O Jamaulla Khan vs State Of Karnataka on 26 June, 2009

Bench: V.G.Sabhahit

 

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IN ma HIGH COURT OF KARNATAKA AT N 

BANGALORE

DATE THIS 'rim 25*" DAY OF JUNE zeaé    _    A '

among  

THE HON'BLE MR.JUSTIC_E v.69   * %   A

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BETWEEN:

SIcJmauﬂaKhan.,    _,   ' 
Majcor,No.362,   _    
TSBRoad. " "    

Bulsalan,' 1        mnnoum

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