Section 1817 in The Reserve Bank (Transfer To Public Ownership) Act, 1948
1817.
[23rd September 1948.]An Act to bring the share capital of the Reserve Bank of India into public ownership and to make consequential amendments in the Reserve Bank of India Act, 1934.WHEREAS it is expedient to bring the share capital of the Reserve Bank of India into public ownership, to make provisions with respect to the relations between the Central Government and the Bank and to make consequential amendments in the Reserve Bank of India Act, 1934;It is hereby enacted as follows:-
